Section 37(4)(b) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

(b)For establishments in which the number of migrant workmen exceeds fifty, each first-aid box shall contain the following equipments:-

(i)12 small sterilized dressings:

(ii)6 medium size sterilized dressings;

(iii)6 large size sterilized dressings;

(iv)6 large size sterilized burn dressings;

(v)6(15 grams) packets sterilized cotton wool:

(vi)1 (80 ml.) bottle containing a two per cent alcoholic solution of iodine:

(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label:

(viii)1 roll of a adhesive plaster:

(ix)a snake-bite lancet:

(x)1 (30 grams) bottle of potassium permanganate crystals;

(xi)1 pair of scissors;

(xii)1 copy of the first-aid leaflet issued by the Director-General of Factory Advisory Service and Labour Institutes, Government of India.

(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin;

(xiv)Ointment for burns; and

(xv)A bottle of a suitable surgical antiseptic solution.

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