Bombay High Court
Hadapsar Industrial Estate ... vs The President, Pune Contonment Board ... on 20 December, 2018
Author: N. J. Jamadar
Bench: K.K. Tated, N. J. Jamadar
16 cpst16292-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (ST.) NO.16292 OF 2018
Hadapsar Industrial Estate .. Petitioner
V/s.
The President,
Pune Cantonment Board and Ors. .. Respondents
And
Manisha Mhaiskar Patankar .. Contemnor
None for the petitioner
Mr.A.P.Vanarase, A.G.P. for the respondent no.7
CORAM: K.K. TATED &
N. J. JAMADAR, JJ.
DATED : DECEMBER 20, 2018 P.C. :
1 None for the petitioner.
2 Liberty granted to the learned A.G.P. to file their affidavit in reply in the Registry on or before 05.01.2019 with copy to other side.
3 Stand over to 29.01.2019.
(N. J. JAMADAR, J) (K.K. TATED, J.) Mohite 1/1 ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 22:16:42 :::