Section 23 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963
23. Notice to transferor and disposal of objection.
- On receipt of an application in Form Ceiling VIII the Sub-Divisional Officer shall give notice, in Form Ceiling IX, to the transferor, and after hearing and disposing of any objections raised, pass appropriate orders on the application of the transferee.
