Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of Tamilnadu - Subsection Section 146(ii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (ii)Grants will not ordinarily be given for a school building that fails to meet the requirements specified in Appendix 4.
