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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Bihar - Subsection

Section 83(2)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)documentation of all data related to children and units established under the Act, publishing such reports as required from time to time, development of IEC (Information, Education, Communication) materials or other such materials for awareness and sensitization, including documentary, materials on website, posters, brochures etc;