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Gwalior Hotels Pvt. Ltd. vs Union Of India on 5 April, 2023

Bench: Krishna Murari, C.T. Ravikumar

     ITEM NO.60                            COURT NO.13             SECTION IV-C

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12096/2023

     (Arising out of impugned final judgment and order dated 18-03-2020
     in WA No. 1062/2019 15-02-2023 in RP No. 143/2021 passed by the
     High Court Of M.p At Gwalior)

     GWALIOR HOTELS PVT. LTD.                                      Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ANR.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.65329/2023-CONDONATION OF DELAY
     IN FILING and IA No.65331/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.65330/2023-EXEMPTION FROM FILING O.T. )

     Date : 05-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR


     For Petitioner(s)
                                  Mr. Shyam Singh Chauhan, Adv.
                                  Mr. Ram Anugrah Singh, Adv.
                                  Mr. Abhishek Tewari, Adv.
                                  Ms. Alpana Kiran, Adv.
                                  Mr. Pankaj Kumar Singh, Adv.
                                  Mr. Raj Singh Rana, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice returnable within four weeks.

Considering the facts and circumstances, the effect and operation of the impugned order shall remain stayed.

        (SONIA GULATI)                                             (BEENA JOLLY)
     SENIOR PERSONAL ASSISTANT                                  COURT MASTER (NSH)