Delhi High Court - Orders
Mrs Poonam Khadia vs Capt Ashok Kumar Khadia on 20 February, 2019
Author: Sunil Gaur
Bench: Sunil Gaur
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2781/2018
MRS POONAM KHADIA ..... Petitioner
Through: Ms. Swaty Singh Malik, Advocate
Versus
CAPT ASHOK KUMAR KHADIA ..... Respondent
Through: Mr. Chiranjeev Sugandh, Advocate
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
ORDER
% 20.02.2019 Counsel for petitioner on instructions seeks permission of the Court to withdraw this petition.
In view of aforesaid, this petition is accordingly dismissed as withdrawn.
SUNIL GAUR, J FEBRUARY 20, 2019 r Page | 1