Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019 (b)undertake to transport the goods by rail or rail-cum-road till they reach the port of final discharge in Nepal;
