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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Rajesh Kumar vs . Karan Singh & Others on 28 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rajesh Kumar vs. Karan Singh & others .

RSA No. 383 of 2022 28.03.2023 Present: Mr.Neeraj Gupta, Senior Advocate, alongwith Mr.Pranjal Munjal, Advocate, for the appellant.

Mr.Vikas Rathore, Advocate, for respondents No.1 to 3. Mr.Rajesh Mandhotra, Additional Advocate General, for respondent No.4.

r to RSA No. 383 of 2022 List for consideration after two weeks.

CMP No.17866 of 2022 Reply, as prayed, be filed within two weeks.

List for consideration alongwith main appeal after two weeks.

Interim to continue till next date of hearing.

(Vivek Singh Thakur) Judge March 28, 2023 (Purohit) ::: Downloaded on - 29/03/2023 20:34:20 :::CIS