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[Cites 0, Cited by 2] [Section 58A(2)] [Section 58A] [Entire Act]

Union of India - Subsection

Section 58A(2)(a) in The Representation of the People Act, 1951

(a)declare that the poll at that polling station or place be void, appoint a day, and fix the hours, for taking fresh poll at that polling station or place and notify the date so appointed and hours so fixed in such manner as it may deem fit; or