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State of Gujarat - Section

Section 5 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006

5. Establishment of Advisory Committee.

- There shall be Technical Advisory Committee consisting of the following members, namely
(a)Superintending Archaeologist. Archaeological Survey of India, Vadodara Circle.
(b)Director of Archaeology, Gujarat State.
(c)Deputy Conservator of Forest, Godhra, Panchmahal District,
(d)One Representative as nominated by the M.S. University of Baroda from the Department of Archaeology.
(e)One Representative of the Heritage Trust, Baroda.
(f)Planning officer of the Authority.
(g)An expert in the field of Heritage, Archaeology, Tourism, Environment co-opted by the Authority on the recommendation of the Chief Executive Officer.