Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(2)(a) in The Bihar and Orissa Medical Act, 1916

(a)to regulate electors under [Clauses (b) to (e) of sub-section (1) and sub-section (2) of Section 4] [Substituted for Clauses (b) to (e) of sub-section (1) of Section (4) by Bihar Act 29 of 1951.];