Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] NCT Delhi - Subsection Section 91(a) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (a)a retired judge of High Court or retired Secretary to the Government of NCT of Delhi as the Chairperson;
