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State of Uttar Pradesh - Section

Section 3 in The Electricity (Supply) Annual Accounts Rules, 1985

3. Accounting Period.

- The accounting period for which the annual accounts have to be compiled by a Board shall be a period of twelve calendar months ending on the 31st day of March every year or in the case of the first accounts a shorter period commencing on the date of constitution of the Board and ending on the immediately following the 31st day of March.