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Punjab-Haryana High Court

State Of Haryana vs Ram Sawroop And Others on 12 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


                                   RFA No.1294 of 1990
                                   Date of Decision :12.12.2008


State of Haryana
                                                     ...Appellant

                             VERSUS


Ram Sawroop and others
                                                     .Respondents

CORAM:- HON'BLE MR. JUSTICE RAKESH KUMAR JAIN Present:- Mr. H. S. Hooda, A.G. Haryana with Mr. Rajiv Kawatra, Sr. D.A.G., Haryana for State/Appellant.

RAKESH KUMAR JAIN J.

For orders, see RFA No.1292 of 1990 of even date.




December 12,2008                         (Rakesh Kumar Jain)
RR                                                  Judge