Punjab-Haryana High Court
State Of Haryana vs Ram Sawroop And Others on 12 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1294 of 1990
Date of Decision :12.12.2008
State of Haryana
...Appellant
VERSUS
Ram Sawroop and others
.Respondents
CORAM:- HON'BLE MR. JUSTICE RAKESH KUMAR JAIN Present:- Mr. H. S. Hooda, A.G. Haryana with Mr. Rajiv Kawatra, Sr. D.A.G., Haryana for State/Appellant.
RAKESH KUMAR JAIN J.
For orders, see RFA No.1292 of 1990 of even date.
December 12,2008 (Rakesh Kumar Jain) RR Judge