Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(37)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(37)(a) in Haryana Municipal Corporation Act, 1994

(a)the garden, ground and out-houses, if any, appertaining to a building or Part of a building; and