Punjab-Haryana High Court
Chann Singh Alias Charanjit Son Of ... vs State Of Haryana on 14 January, 2003
Author: K.C. Gupta
Bench: K.C. Gupta
ORDER K.C. Gupta, J.
1. Let the registration certificate of the truck be given to its registered owner on furnishing surety to the satisfaction of C.J.M., Karnal.