Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(ii) in The Chanakya National Law University Act, 2006

(ii)To provide for instruction in all branches of knowledge or learning pertaining to law and such allied subjects as the University may deem fit;