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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(b) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(b)[ Reduce fiscal deficit to 3% (Three percent) of the estimated Gross State Domestic Product at the end of the 31st March, 2011;] [Substituted by Jharkhand Act 3 of 2010.]