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State of Jharkhand - Section

Section 14E in Bihar Factories Rules, 1950

14E. Debiting of fee payable by the Chief Inspector under rule 14-C.

- The fees payable by the Chief Inspector under rule 14-C shall be debited to the head ["281-Labour and Employment-Labour working condition and safety Inspector of Factories.] [Substituted by S.O. 281, dated 18.2.1977.]