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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)Whenever any order or notice is required to be served under any provision of the Act or rules, such order or notice shall be served in accordance with the Civil Procedure Code, 1908.