Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Telangana - Subsection Section 19(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 (3)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under these rules to be performed by a counting agent.
