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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(a) in Kanyashree University Act, 2018

(a)Ex officio members-
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Secretary, Higher Education Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(iv)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(v)the Chairman, West Bengal State Council of Higher Education or his nominee;
(vi)a nominee of the Chairman of the University Grants Commission; and
(vii)the Law Officer;