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[Cites 0, Cited by 0] [Section 24F] [Entire Act]

State of Rajasthan - Subsection

Section 24F(1) in University of Rajasthan Act, 1946

(1)The Boards of Studies shall recommend courses of study and curricula in their respective subjects and shall advise on all matters relating thereto referred to them by the Syndicate or the Academic Council or the Faculty concerned;