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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(3)The committee shall have the power to call for the original diploma or licence, etc., from the appellant for inspecting and also for such other documentary or oral evidence as may be considered necessary by them.