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State of Tamilnadu - Section

Section 27 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

27. [Transfer or Assignment of licence in Form G, Form J and Form P] [Marginal heading was substituted by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.].

- When a licensee desires to transfer or assign his licence to some other person, he shall together with the person to whom he desires to make the transfer or assignment, make a joint application in writing to the licensing authority setting forth the reasons for the proposed transfer or assignment and giving the particulars required in Form L.