Section 90(1)(b) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(1)(b) in The Registration Act, 1977 (1920 A.D.)

(b)documents and maps issued, received or authenticated by any officer engaged on behalf of Government in making or revising the survey of any land, and which form part of the record of such survey; or

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State of Jammu-Kashmir - Subsection

Section 90(1)(b) in The Registration Act, 1977 (1920 A.D.)