Supreme Court - Daily Orders
Chairman/Member (Industrial Park) ... vs M/S Devraj Infrastructures Ltd on 6 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.29 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19442/2018
(Arising out of impugned final judgment and order dated 03-11-2017
in SCA No. 7098/2017 passed by the High Court Of Gujarat At
Ahmedabad)
CHAIRMAN/MEMBER (INDUSTRIAL PARK) COMMISSIONER OF INCOME TAX (ITA
1) NEW DELHI Petitioner(s)
VERSUS
M/S DEVRAJ INFRASTRUCTURES LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.79635/2018-CONDONATION OF DELAY
IN FILING )
Date : 06-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Maninder Singh, ASG,
Mr. Arijit Prasad, Adv.
Ms. Vimla Sinha, Adv.
Mr. Amarjeet Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.07.07 10:51:38 IST Reason: