Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(3) in The Maharashtra Chit Funds Act, 1974 (3)Where the prize winner is to be determined by auction and more than one person bids for 1 he same amount, the prize winner shall be determined by lots among them.
