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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1)(b) in The Maharashtra Medical Practitioners Act, 1961

(b)the [Council] [This word was substituted for the word 'faculty' by Maharashtra 23 of 1982, Section 34.] constituted under this Act;