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[Cites 0, Cited by 0] [Section 86] [Entire Act]

NCT Delhi - Subsection

Section 86(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)The levers or slide or push buttons of signals and points governing movement of electric rolling stock shall be suitably protected and if the points and signals are locally operated they shall be clamped and padlocked in their normal position and the keys shall be kept with the station controller or depot controller as the case may be.