Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(viii) in First Statutes of the Jai Narayan Vyas University Jodhpur (viii)to make recommendations to the Syndicate in regard to fixation of fees, emoluments and traveling and other expenses of the Examiners;
