Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(p) in First Statutes of the University of Udaipur

(p)Salary' means monthly salary, and includes all fixed monthly allowances by way of pay, acting or personal allowance but does not include any other allowance;