Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 5 in Jharkhand Home Guards Act, 2005 5. Control by officers of Police Force. - A Home Guard when called out under section-4 in auxiliary to the police force, shall be under the control and superintendence of the officers of the police force in such manner and to such extent as may be prescribed.
