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Union of India - Section

Section 117 in The Armed Forces Tribunal (Practice) Rules, 2009

117. Order of preparation of certified copy.

—Certified copies shall be prepared in the order in which they become ready in all respects and the urgent applications shall take precedence over all ordinary applications. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.