388. Application of sections [269, 310], 311, 312 and 317 to managers
The provisions of sections [269, 310] [ Substituted by Act 65 of 1960, Section 148, for " 310" (w.e.f. 28.12.1960).], 311 and 317 shall apply in relation to the manager of a company as they apply in relation to a Managing Director thereof, and those of section 312 shall apply in relation to the manager of a company, as they apply to a Director thereof.
