Section 25(2) in Uttar Pradesh Rural Housing Board Act, 1983
(2)The programme shall contain-(a)such particulars of housing scheme which the Board proposes to execute whether in part or whole during the next year as may be prescribed;(b)the particulars of any undertaking which the Board proposes to organize or execute during the next year for the purpose of the production of building materials; and(c)such other particulars as may be prescribed.
