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[Cites 0, Cited by 1] [Section 19(3)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(3)(c) in Visvesvaraya Technological University Act, 1994

(c)five persons representing Industry/business, trade/educational experts in the field of Engineering/Architecture and the Engineering professions, nominated by the Chancellor on the recommendation of the Vice-Chancellor. Out of them, one must belong to Scheduled Caste/Scheduled Tribe, one to backward community and one to religious minorities;