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[Cites 0, Cited by 0] [Section 57B(4)] [Section 57B] [Entire Act]

State of Odisha - Subsection

Section 57B(4)(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(a)Fix the level containing the names and symbols of the contesting candidates in the balloting unit and secure that unit with his seal and seals of such of the contesting candidates or their polling agents present as are desirous of affixing the same.