Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act] State of Rajasthan - Subsection Section 76(1)(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (c)permit and candidate or his election agent or counting agent to take a copy of the extract from such return in Form 23.