Gauhati High Court
Bhagwan Pator vs The State Of Assam And 6 Ors on 17 December, 2021
Page No.# 1/88
GAHC010117092016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5005/2016
BHAGWAN PATOR
S/O LT. AMAL CH. PATOR, R/O VILL. and P.O. NELLIE, DIST- MORIGAON
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, SECRETARY, DISPUR,
GHY-6
2:THE SECY. TO THE GOVT. OF ASSAM
WATER RESOURCES DEPTT.
SECRETARIAT
BLOCK-B
THIRD FLOOR
DISPUR
GHY-6
3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY-6
4:THE SECY. TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY-6
5:THE PRINCIPAL SECY.
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY-6
Page No.# 2/88
6:SRI ANIL KUMAR JALAN
S/O PUSHKAR DUTTA JALAN
R/O FLAT NO- 4C
PROTECT VIEW
HENGRABARI ROAD
P.O- DISPUR
GUWAHATI-781006
KAMRUP M
ASSAM.
7:SRI SHANTANU DHAR
S/O
LT SANTI RANJAN DHAR
R/O- HOUSE NO.- 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
KAMRUP M
ASSAM
Advocate for the Petitioner : MRH BETALA
Advocate for the Respondent : MR.G BAISHYAR-6 and 7
Linked Case : WP(C)/130/2016
SADIQ RAHMAN and 12 ORS
S/O. M RAHMAN
R/O. ISLAMPUR
NEAR MASJID
GHY.-781007
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 9 ORS
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
FINANCE TAXATION DEPTT.
Page No.# 3/88
DISPUR
GHY.-06.
------------
Advocate for : MR. A CHETRY
Advocate for : SC
FINANCE and TAXATION appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : I.A.(Civil)/763/2020
BOLIN DEURI AND 3 ORS
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
2: INOM SAIKIA
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
3: LAMHAO DOUNGEL
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
4: JAGADISH DAS
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
VERSUS
SMT. SARMISTHA BARUA and 13 ORS
D/O. LT. BIKASH KUMAR BARUAH
Page No.# 4/88
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.
2:SANTANU KUMAR DUTTA
S/O- LT. SURENDRA NATH DUTTA
R/O- H.NO. 6
NEAR HOUSEFED COMPLEX
BASISTHA ROAD
DISPUR
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781006
3:SYED ABDUL SAMAD HUSSAIN
S/O- SYED SIRAJUL HUSSAIN
R/O- VILL- KAKOJANDEWAN
DIST.- JORHAT
ASSAM
PIN- 785107
4:ZAKIR HUSSAIN
S/O- INTAZ ALI SHEIKH
R/O- VILL- KALNOI
FAKIRGANJ
DIST.- DHUBRI
ASSAM
PIN- 783330
5:FAKHRUL ISLAM
S/O- ALHAZ FAIZUL ISLAM
R/O- F/4 BLOCK A
PRESTIGE TOWER
F.A. AHMED PATH
SIX MILE
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781037
6:NIRMAL BAISHYA
R/O- JATIA
KAHILIPARA
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781019
Page No.# 5/88
7:MRINAL DEKA
R/O- VILL- BORGHAT
TEZPUR
DIST.- SONITPUR
ASSAM
PIN- 784025
8:ABDUL QUADIR ARIEF
S/O- LT. ANOWAR HUSSAIN
R/O- VILL- RANIGANJ
P.O. RABIJANJ
DIST.- DHUBRI
ASSAM
PIN- 783301
9:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-781006
DIST. KAMRUP (M)
ASSAM.
10:THE PRINCIPAL SECRETARY
HOME AND POLITICAL DEPTT.
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
11:THE PRINCIPAL SECRETARY
GOVT. OF ASSAM
PERSONNEL DEPTT.
DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
12:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
13:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
14:SURJEET SINGH PANESAR
Page No.# 6/88
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
------------
Advocate for : MR R SENSUA
Advocate for : MR. P N GOSWAMI appearing for SMT. SARMISTHA BARUA and
13 ORS
Linked Case : I.A.(Civil)/3312/2017
MOTILAL TALUKDAR and 2 ORS.
VERSUS
THE STATE OF ASSAM AND 11 ORS
------------
Advocate for : MR.S K GOSWAMI
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 11 ORS
Linked Case : I.A.(Civil)/1605/2020
TABURAM PEGU AND 2 ORS.
S/O LT. KHAGESWAR PEGU
ADDITIONAL SUPERINTENDENT OF POLICE
2
I/C 6 ABNN KATHAL
SILCHAR
DIST. CACHAR
PIN-788005
ASSAM
2: AMITABH BASUMATARAY
APS
S/O LT. AMRITLAL BASUMATARY
R/O GOSSAIGAON
Page No.# 7/88
WARD NO. 4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM
3: PANKAJ KUMAR KAKATI
APS
S/O SATYA NATH KAKATI
R/O TOWN RAHA
WARD NO. 2
DIST. NAGAON
ASSAM-782103
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006 (ASSAM)
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
4:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
7:THE ADDITIONAL CHIEF SECRETARY
Page No.# 8/88
TO THE GOVT. OF ASSAM
DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC)
DISPUR
GUWAHATI-781006
ASSAM
8:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-781006
9:THE JUDICIAL REMEMBRANCER AND SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT. JUDICIAL BRANCH
DISPUR
GUWAHATI-781006
------------
Advocate for : MR D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/4319/2021
SHANTANU DHAR AND ANR
S/O LATE SHANTI RANJAN DHAR
R/O HOUSE NO. 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
DIST-KAMRUP(M)
ASSAM
2: ANIL KUMAR JALAN
S/O PUSHKAR DUTTA JALAN
R/OI FLA NO. 4C
PROTECHVIEW
HENGRABRI ROAD
P.O.-DISPUR
GUWAHATI
ASSAM-781006
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-6
Page No.# 9/88
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI-06
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI-06
4:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
5:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
LEGISLATIVE DEPARTMENT
DISPUR
GUWAHATI-06
6:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPARTMENT
DISPUR
GUWAHATI-06
7:KAMALESWAR LAHARY
DEPUTY COMMISSIONER OF TAXES
O/O THE COMMISSIONER OF TAXES
ASSAM
KAR BHAVAN
DISPUR
GUWAHATI-06
------------
Advocate for : MR G BAISHYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/5419/2019
PRADIP KUMAR BARUAH AND 2 ORS.
S/O- LATE JOY RAM GOGOI
GANAPATI ENCLAVE
FLAT NO. J-2
KAHILIPARA
GUWAHATI
DIST- KAMRUP (M)
ASSAM
Page No.# 10/88
2: DEBAJYOTI CHOUDHURY
S/O- LATE N C CHOUDHURY
PRESENT R/O- H NO.8
KUMARPARA
RUPNAGAR
BHARALUMUKH
GHY- 9
DIST- KAMRUP(M)
ASSAM
3: SANJAY KUMAR MAHANTA
S/O- LATE NRIPENDRA NATH MAHANTA
R/O- PARADISEAPARTMENT
FLAT NO. B-2
PARADISE APARTMENT
AK SINHA PATH
R G BARUAH ROAD
GHY- 3
DIST- KAMRUP
ASSAM
VERSUS
THE STATE OF ASSAM AND 14 ORS
REP. BY THE SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06
2:PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06
3:JOGEN BAISHYA
SUPDT ENGINEER
NORTH KAMRUP CIRCLE
IRRIGATION
NALBARI
4:AJIT KR SARKAR
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM CAD AUTHORITY
KATIMARI
NAGAON
5:DHIRAJ SAIKIA
DIRECTOR DESIGN
MINOR IRRIGATION
OFFICE OF THE CHIEF ENGINEER
Page No.# 11/88
IRRIGATION
CHANDMARI
GUWAHATI- 03
6:BHAIRAB KEOT
DEPUTY CHIEF ENGINEER
MINOR
OFFICE OF THE CHIEF ENGINEER
IRRIGATION
CHANDMARI
GHY- 3
7:GHANA SONOWAL
SUPDT ENGINEER
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH
ASSAM
8:DIMBA NATH MILI
DIRECTOR DESIGN
OFFICE OF THE ADDL CHIEF ENGINEER
ZONE-II
IRRIGATION
TEZPUR
ASSAM
9:JOYBINON LONGMALAI
SUPDT ENGINEER
DIPHU CIRCLE
KARBI ANGLONG
ASSAM
10:PABITRA KR MEDAK
SUPDT ENGINEER
IRRIGATION
NORTH LAKHIMPUR CIRCLE
LAKHIMPUR
ASSAM
11:SUMIT DAS
SUPDT ENGINEER
SILCHAR CIRCLE
IRRIGATION
SILCHAR
ASSAM
12:BABUL CH SONOWAL
SUPDT ENGINEER
GOALPARA CIRCLE
IRRIGATION
GOALPARA
ASSAM
13:HEMANTA KR MILI
DEPUTY ADMINISTRATOR
Page No.# 12/88
LOWER ASSAM CABA
CHANDMARI
GHY- 3
14:MONORANJAN BRAHMA
SUPDT ENGINEER
MANGALDOI CIRCLE
IRRIGATION
MANGALDOI
ASSAM
15:MRIGEN BORO
SUPDT ENGINEER
GUWAHATI CIRCLE
IRRIGATION
ULUBARI
GUWAHATI
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 14 ORS
Linked Case : WP(C)/5623/2021
JAYANTA KUMAR MEDHI
S/O LATE BIRESWAR MEDHI
SUPERINTENDING ENGINEER
OFFICE OF THE CHIEF ENGINEER (PHE) WATER
ASSAM
HENGRABARI
GUWAHATI 36
R/O HOUSE NO. 64
TARUN NAGAR
MAKHYA PATH
GUWAHATI 781005
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE SECY.
PUBLIC HEALTH ENGINEERING DEPTT.
JANATA BHAWAN
B BLOCK
DISPUR
GUWAHATI
PIN781006
Page No.# 13/88
2:THE COMMISSIONER AND SECY.
PUBLIC HEALTH ENGINEERING DEPTT.
JANATA BHAWAN
B BLOCK
DISPUR
GUWAHATI
PIN 781006
3:THE CHIEF ENGINEER (PHE)
WATER
ASSAM
HENGRABARI
GUWAHATI
PIN 781036
4:THE SELECTION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
THE CHIEF SECY.
ASSAM
DISPUR
GUWAHATI 6
5:THE SECY. TO THE GOVT. OF ASSAM
DEPTT. OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES
DISPUR
GUWAHATI 781006
6:BILLYA MANGAL ROY
ADDITIONAL CHIEF ENGINEER (PHE)
OFFICE OF THE ADDITIONAL CHIEF ENGINEER CUM DIRECTOR
BTAD
KOKRAJHAR
ASSAM
PIN 783370
7:BHABEN HAZARIKA
ADDL. CHIEF ENGINEER (PHE)
OFFICE OF CHIEF ENGINEER (PHE)
WATER
ASSAM
HENGRABARI
GUWAHATI 36
------------
Advocate for : MR M CHANDA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : I.A.(Civil)/1581/2020
Page No.# 14/88
SURJEET SINGH PANESAR
S/O. LATE CHANNAN SINGH PANESAR
ADDITIONAL SUPERINTENDENT OF POLICE(HQ)
GOLAGHAT
DIST. GOLAGHAT
ASSAM
VERSUS
SMT. SARMISTHA BARUA AND 16 ORS.
D/O. LT. BIKASH KUMAR BARUAH
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006.
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
Page No.# 15/88
6:SRI SURJEET SINGH PANESAR
7:SRI BOLIN DEURI
8:SRI INOM SAIKIA
9:SRI LAMHAO DOUNGEL
10:SRI JAGADISH DAS
service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL
DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
11:SANTANU KUMAR DUTTA
S/O. LATE SURENDRA NATH DUTTA
R/O. H/NO.6
NEAR HOUSEFED COMPLEX
BASISTHA ROAD
DISPUR
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781006
12:SYED ABDUL SAMAD HUSSAIN
S/O. SYED SIRAJUL HUSSAIN
R/O. VILL. KAKOJANDEWAN
DIST. JORHAT
ASSAM
PIN-785107
13:ZAKIR HUSSAIN
S/O. INTAZ ALI SHEIKH
R/O. VILL. KALNOI
FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330
14:FAKHRUL ISLAM
S/O. ALHAZ FAIZUL ISLAM
R/O. F/4 BLOCK A
Page No.# 16/88
PRESTIGE TOWER
F.A. AHMED PATH
SIX MILE
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781037
15:NIRMAL BAISHYA
R/O. JATIA
KAHILIPARA
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781019
16:MRINAL DEKA
R/O. VILL. BORGHAT
TEZPUR
DIST. SONITPUR
ASSAM
PIN-784025
17:ABDUL QUADIR ARIEF
S/O. LATE ANOWAR HUSSAIN
R/O. VILL. RANIGANJ
P.O. RABIJANJ
DIST. DHUBRI
ASSAM
PIN-783301
------------
Advocate for : MR N DUTTA
Advocate for : MR. P N GOSWAMI appearing for SMT. SARMISTHA BARUA AND
16 ORS.
Linked Case : WP(C)/7576/2018
KHAGENDRA NATH BARO
S/O LATE KRISHNA RAM BARO
R/O NAPTI PARA
P.O. BARKOLA CHOWKA
DIST. UDALGURI (BTAD)
ASSAM
PIN - 784509
VERSUS
THE STATE OF ASSAM AND 3 ORS.
Page No.# 17/88
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
WATER RESOURCE DEPARTMENT
DISPUR
GUWAHATI - 781006.
2:THE CHIEF ENGINEER
WATER RESOURCE DEPARTMENT
CHANDMARI
GUWAHATI - 781003.
3:THE EXECUTIVE ENGINEER
MANGALDAI WATER RESOURCE DIVISION
MANGALDAI- 784525.
4:SMTI. LILAWATI HAZARIKA
SR. JUNIOR ASSISTANT
OFFICE OF THE EXECUTIVE ENGINEER
MANGALDAI WATER RESOURCE DIVISION
MANGALDAI- 784525.
------------
Advocate for : MR. P K ROYCHOUDHURY
Advocate for : SC
WATER RESOURCE appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/1149/2017
SADIQ RAHMAN and 12 ORS
VERSUS
THE STATE OF ASSAM AND 9 ORS
ASSAM
------------
Advocate for : MR.A SARMA
Advocate for : MRS. M RAJKUMARI (R4-10) appearing for THE STATE OF
ASSAM AND 9 ORS
Linked Case : WP(C)/6477/2011
Page No.# 18/88
PADMADHAR DAS
S/O LATE BIDYADHAR DAS
R/O 26
JANA PATH
NABIN NAGAR OPP. A.I.D.C. P.O. ZOO ROAD
GHY-24
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF
ASSAM
FINANCE TAXATION DEPARTMENT
DISPUR
GHY-6
2:THE COMMISSIONER OF TAXES
ASSAM
KAR BHAVAN
DISPUR
GHY-6
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF
ASSAM
DEPARTMENT FOR WELFARE OF PLAINS TRIBES and BACKWARD CLASSES
DISPUR
GHY-6
4:MD. SHAKEEL SADULLAH
ASSISTANT COMMISSIONER OF TAXES
GUWAHATI UNIT-C
KAR BHAVAN
DISPUR
GHY-6
5:SHRI GAUTAM DAS GUPTA
ASSISTANT COMMISSIONER OF TAXES
BARPETA ROAD UNIT
BARPETA ROAD
DIST- BARPETA
6:SHRI SAR -ET HANSE
ASSISTANT COMMISSIONER OF TAXES
TEZPUR ZONE
TEZPUR
DIST- SUNITPUR
7:SHRI BIJOY CH. GOSWAMI
ASSISTATNT COMMISSIONER OF TAXES
Page No.# 19/88
GOLAGAHAT UNIT
GOLAGAHAT
DIST- GOLAGHAT
8:SHRI NIRANJAN KALITA
ASSISTANT COMMISSIONER OF TAXES
NAGAON UNIT
NAGAON
DIST- NAGAON
9:SMT. ARUNIMA CHOUDHURY
ASSISTANT COMMISSIONER OF TAXES
NAGAON ZONE ATTACHED TO COMMISSIONER OF TAXES
KAR BHAVAN
DISPUR
GHY-6
10:SMT. PRANATI BARUAH BHUYAN
ASSISTANT COMMISSIONER OF TAXES
GUWAHATI UNIT-D
KAR BHAVAN
DISPUR
GHY-6
11:SHRI PRABHAS KANTI SINHA
ASSISTANT COMMISSIONER OF TAXES
SILCHAR UNIT
SILCHAR
DIST- CACHAR
12:SHRI KAMALESWAR LAHARY STP
ASSISTANT COMMISSIONER OF TAXES
GUWAHATI ZONE-A
KAR BHAVAN
DISPUR
GHY-6
13:SHRI SIBA PRASAD SHARMA
ASSISTANT COMMISSIONER OF TAXES
TINSUKIA ZONE
TINSUKIA
DIST- TINSUKIA
------------
Advocate for : MR.B GOSWAMI
Advocate for : MR.K N CHOUDHURY appearing for THE STATE OF ASSAM AND
ORS
Page No.# 20/88
Linked Case : I.A.(Civil)/1510/2020
ALL ASSAM TRIBAL SANGHA AND ANR.
WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
PALTAN BAZAR
GHY-08
KAMRUP(M)
ASSAM
VERSUS
INDRAJIT KOULI AND 6 ORS.
S/O- LT. RAMESH MOHAN KOULI
PERMANENT R/O- H.NO. 3
ANANDAPUR
HENGRABARI
GHY
KAMRUP (M)
ASSAM
PIN- 781006 AND OFFICE ADDRESS AT OFFICE OF THE ADDL. CHIEF
ENGINEER
KOKRAJHAR W.R. CIRCLE
KOKRAJHAR
ASSAM
783370
2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
4:THE SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
5:THE DY. SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
Page No.# 21/88
GHY-6
6:IVY GOHAIN DASGUPTA
ADDL. CHIEF ENGINEER
OFFICE OF THE ADDL. CHIEF ENGINEER
DIBRUGARH
W.R. ZONE
DIBRUGARH- 786001
7:SHANKAR KR. PATHAK
SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
SOUTHERN ASSAM WR CIRCLE
CHANDMARI
GUWAHATI-3
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR N DUTTA
Advocate for : appearing for INDRAJIT KOULI AND 6 ORS.
Linked Case : WP(C)/5169/2016
GOBIN CH. DASTIDAR and 2 ORS.
S/O- LT. TILAK MOHAN DASTIDAR
R/O- QUARTER NO. VIII M 15/1
DISPUR SUPERMARKET QUARTER COMPLEX
DISPUR
GHY- 6.
2: SMT. GEETA KUNDU CHAKRABORTY
D/O. BEPIN CHAKRABORTY
R/O. NIRMALAYA
HOUSE NO. 42
MADHAVDEVPUR ROAD
ULUBARI
P.O. REHABARI
GUWAHATI
PIN. 781008.
3: SRI HIRANYA KUMAR GAYAN
S/O. LT. HARANATH GAYAN
R/O. GANAPATI ENCLAVE
NEAR DPI
KAHILIPARA
GUWAHATI-781019.
VERSUS
Page No.# 22/88
THE STATE OF ASSAM AND 10 ORS
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY- 6.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
WELFARE OF PLAINS and BACKWARD CLASSES DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
SECRETARIAT ADMINISTRATION DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNELB DEPARTMENT
DISPUR
GUWAHATI-6.
5:MUKUT CHANDRA MALAKAR
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY
ASSAM HUMAN RIGHTS COMMISSION
BHANGAGARH
GUWAHATI
PIN. 781005.
6:MORAMI PAYENG
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY
URBAN DEVELOPMENT DEPARTMENT
DISPUR
GUWAHTI-6.
7:BIPASA KHERKATARY
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
8:BIBHA PEGU MEDOK
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY
COOPERATION DEPARTMENT
DISPUR
GUWAHATI-6.
9:DIPEN CHANDRA SAIKIA
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY. GENERAL ADMINISTRATION
DEPARTMENT
GUWAHATI-6.
10:GUNA RAM INGTY
Page No.# 23/88
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY. ENVIRONMENT AND FOREST
DEPARTMENT
DISPUR
GUWAHATI-6.
11:NABIN CHANDRA INGTY
SUPERINTENDENT
PRESENTLY POSTED AS UNDER SECRETARY. AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR.M K CHOUDHURY
Advocate for : MR.G Y KHANR-7
8
9and11 appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/5026/2016
EQUALITY FORUM
REP. BY ITS PRESIDENT
SHRI BHUPENDRA NATH DEKA
S/O LT. KABINDRA NATH DEKA
A RESIDENT OF GAYATRI APARTMENT
BLOCK-II
KALAPAHAR
PAHARTALI
BYE LANE NO. 3
P.S. FATASIL AMBARI
GUWAHATI - 781018
DIST. KAMRUP METRO
A SSAM
AND ITS SECRETARY SHRI ARUN CHANDRA SAHARIA S/O LT. HAIDIA
SAHARIA B.M. COMPLEX
RATNAGIRI PATH BAMUNIMAIDAM
GUWAHATI- 781021.
VERSUS
THE STATE OF ASSAM AND 12 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASAM
Page No.# 24/88
WPT and BC DEPARTMENT
DISPUR
GUWAHATI - 781006.
3:THE COMMISIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTENT OF WPT and BC
DISPUR
GUWAHATI-6.
4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL B DEPARTMENT
DISPUR
GUWAHATI-6.
5:SRI DINABANDHU DEKA
S/O LATE GOPAL CHANDRA DEKA
RESIDENT OF BHETAPARA
GUWAHATI-781028
ASSAM.
6:SRI DEEP PEGU
SON OF DR NUMAL CHANDRA PEGU
RESIDENT OF MILAN NAGAR
DIBRUGARH
ASSAM
786003.
7:NAMESWAR PEGU
SON OF LATE BANGSHIDHAR PEGU
R/O BORBARI BORTILA
H. NO-132
VIP ROAD
GUWAHATI-26
KAMRUPM
ASSAM.
8:SRI HRIDOY KR. BORO
SON OF LATE RATNA KR BORO
HOUSE NO-25
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI-20.
9:SMI. NIROLA PHANCHOPI
ACS
WIFE OF SRI AMAR SINGH TISSO 316
ADHAR APARTMENT
FLAT NO-101
MOTHER TERESA ROAD
GUWAHATI-781020
ASSAM.
10:SMTI ETSHAR KATHAR
ACS
Page No.# 25/88
DAUGHTER OF SRI H.I. KATHAR
RESIDENT OF GANESHGURI GUWAHATI-781006
DISTRICT- KAMRUPASSAM.
11:SRI RUPJYOTI DEORI
S/O LATE GHANAKANTA DEORI
R/O- UPPER DEORI GAON
P.O. NAHATIA
P.S. PULIBAR
DIST. JORHAT ASSAM
PIN-785018.
12:SRI SUKLESWAR DAS
S/O LATE MAHIN CH. DAS
R/O- SAWKUCHI
H.NO. 55
P.O. SAWKUCHI
P.S. BASISTHA
DIST.-KAMRUP M
ASSAM
PIN-781040.
13:SMT. VOSIK KATHARPI
D/O SRI LONGBI RAM ENTI KATHAR
R/O RONGTHEANG WARD NO. 7
P.O and P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
PIN-782460.
------------
Advocate for : MS.A CHOUDHURY
Advocate for : MR D DUARA R - 5
6
9 and 10 appearing for THE STATE OF ASSAM AND 12 ORS
Linked Case : WP(C)/5575/2014
SANJAI KUMAR MAHANTA
S/O LT. NRIPENDRA NATH MAHANTA
R/O B-2
PARADISE APARTMENT
A.K. SINHA PATH
5TH WEST BY LANE
R.G. BARUAH ROAD
GHY-3
DIST- KAMRUP METRO
Page No.# 26/88
ASSAM
VERSUS
THE STATE OF ASSAM AND 10 ORS
REP. BY SECY. TO THE GOVT. OF ASSAM
IRRIGATION DEPTT
DISPUR
GHY-6
KAMRUP METRO
ASSAM
2:GHANA SONOWAL
EXECUTIVE ENGINEER
TINSUKIA DIVISION
IRRIGATION
TINSUKIA-786125
ASSAM
3:DIMBA NATH MILI
EXECUTIVE ENGINEER T.C.
NAGAON CIRCLE
IRRIGATION
NAGAON-782001
ASSAM
4:PABITRA KUMAR MEDAK
EXECUTIVE ENGINEER T.C.
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH-01
ASSAM
5:SUMIT DAS
EXECUTIVE ENGINEER
DIPHU DIVISSION
IRRIGATION
DIPHU
DIST- KARBI ANGLONG
PIN-782460
ASSAM
6:JOYBINON LONGMAILAI
EXECUTIVE ENGINEER T.C.
CACHAR CIRCLE
IRRIGATION
SILCHAR-788001
ASSAM
7:BABUL CH. SONOWAL
EXECUTIVE ENGINEER
CHAMPAMATI DIVISION
Page No.# 27/88
IRRIGATION
DHALIGAON
DIST- DIBRUGARH
8:HEMANTA KUMAR MILI
EXECUTIVE ENGINEER
IRRIGATION
LOWER ASSAM
CADA
CHANDMARI
GHY-3
ASSAM
9:MANORANJAN BRAHMA
EXECUTIVE ENGINEER
DHANSIRI CANAL- 2 DIVISION
IRRIGATION
UDALGURI
DIST- UDALGURI
PIN-784505
ASSAM
10:RUPAL BORA
EXECUTIVE ENGINEER
RANGIA DIVISION
IRRIGATION
RANGIA
DIST- KAMRUP
PIN-781354
ASSAM
11:MRIGEN BORO
EXECUTIVE ENGINEER
SUKLA DIVISION
IRRIGATION
GORESWAR
DIST- BAKSA
PIN-781366
ASSAM
------------
Advocate for : MR. M MORE
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/2967/2020
INDRAJIT KOULI
S/O- LT. ROMESH MOHAN KOULI
PERMANENT R/O- H.NO. 3
ANANDAPUR
Page No.# 28/88
HENGRABARI
GHY
KAMRUP (M)
ASSAM
PIN- 781006 AND OFFICE ADDRESS AT OFFICE OF THE ADDL. CHIEF
ENGINEER
KOKRAJHAR W.R. CIRCLE
KOKRAJHAR
ASSAM
783370
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
3:THE SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
4:THE DY. SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
5:IVY GOHAIN DASGUPTA
ADDL. CHIEF ENGINEER
OFFICE OF THE ADDL. CHIEF ENGINEER
DIBRUGARH
W.R. ZONE
DIBRUGARH- 786001
6:SHANKAR KR. PATHAK
SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
SOUTHERN ASSAM WR CIRCLE
CHANDMARI
GUWAHATI-3
Page No.# 29/88
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR. D R GOGOI
Advocate for : SC
WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : I.A.(Civil)/1512/2020
SARMISTHA BARUA
D/O. LT. BIKASH KUMAR BARUA
R/O. H/NO.12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781038
VERSUS
TABURAM PEGU AND11 ORS.
S/O LT. KHAGESWAR PEGU
ADDITIONAL SUPERINTENDENT OF POLICE
2
I/C 6 ABNN
KATHAL
SILCHAR
DIST. CACHAR
PIN-788005
ASSAM
2:AMITABH BASUMATARAY
APS
S/O LT. AMRITLAL BASUMATARY
R/O GOSSAIGAON
WARD NO. 4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM
3:PANKAJ KUMAR KAKATI
APS
S/O SATYA NATH KAKATI
R/O TOWN RAHA
Page No.# 30/88
WARD NO. 2
DIST. NAGAON
ASSAM-782103
4:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-06
DIST. KAMRUP(M)
ASSAM
5:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
6:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
7:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
8:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
9:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
10:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC)
DISPUR
GUWAHATI-781006
ASSAM
11:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-781006
12:THE JUDICIAL REMEMBRANCER AND SECRETARY
Page No.# 31/88
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT. JUDICIAL BRANCH
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. U K NAIR
Advocate for : GA
ASSAM appearing for TABURAM PEGU AND11 ORS.
Linked Case : WP(C)/2999/2020
PRANAB KUMAR TURUNG
S/O- LATE LECHAM TURUNG
ADDDL CHIEF ENGINEER
CACAHR AND HILLS WATER RESOURCES DEPTT
SILCHAR
R/O- NO. 1
GADHAKOROI GAON
P.O AND P.S- SARUPATHAR
DIST- GOLAGHAT
PIN- 785601
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
2:THE ADDL CHIEF SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
DISPUR
GHY- 781006
ASSAM
3:THE ADDL CHIEF SECRETARY
TO THE GOVT OF ASSAM
DEPTT FOR THE WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES
(WPT AND BC)
DISPUR
GUWAHATI- 781006
ASSAM
4:THE COMMISSIONER AND SECRETARY
Page No.# 32/88
TO THE GOVT OF ASSAM
PERSONNEL (B) DEPTT
DISPUR
GUWAHATI- 781006
5:THE LEGAL REMEMBRANCER AND SECRETARY TO THE GOVT OF
ASSAM
JUDICIAL DEPTT
JUDICIAL BRANCH
DISPUR
GHY- 781006
6:THE SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
DISPUR
GUWAHATI- 781006
7:IVY GOHAIN DAS GUPTA
ADDL CHIEF ENGINEER
R/O- QTR NO. 74
CHANDMARI WATER RESOURCES COLONY
P.O- CHANDMARI
GUWAHATI- 781003
8:ABANI MOHAN HAZARIKA
ADDL CHIEF ENGINEER
AWRMI
OFFICE OF THE ADDL CHIEF ENGINEER
WATER RESOURCES DEPTT
BASISTHA
GUWAHATI- 781029
ASSAM
------------
Advocate for : MR. D K DAS
Advocate for : SC
WATER RESOURCE appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/770/2018
HITESH DEV SARMA AND 5 ORS
S/O. LATE MADHAB CH. SARMA
R/O. HOUSE NO. 4
7TH BYE LANE
ZOO NARENGI ROAD
GUWAHATI-781021
2: DEVAJYOTI HAZARIKA
ACS
S/O. LATE LALIT KUMAR HAZARIKA
Page No.# 33/88
R/O. HOUSE NO. 4
DEBDARU PATH
BEHIND MLA HOSTEL
DISPUR
GUWAHATI-781006
3: SEEMA REKHA BHUYAN
ACS
W/O. LATE RAJIB KUMAR BHUYAN
R/O. HOUSE NO. 26
ARJUN PATH
NIZARAPAR
CHANDMARI
GUWAHATI-781003.
4: MRIDUL KR. MAHANTA
S/O. LATE BEDAKANTA MAHANTA
R/O. 44
MILANPUR ROAD
MILANPUR
CHANDMARI
GUWAHATI-781021
5: SYED ISFAQUR RAHMAN
S/O. LATE BEDAKANTA MAHANTA
RESIDENT OF 44
MILANPUR ROAD
MILANPUR
CHANDMARI
GUWAHATI-781021
6: GAUTAM TALUKDAR
S/O. LATE HARAMOHAN TALUKDAR
R/O. HOUSE NO. 8
NEAR NO. 2 MILANPUR MASJID
MILANPUR
CHANDMARI
GUWAHATI-21
VERSUS
THE STATE OF ASSAM AND 13 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
Page No.# 34/88
PERSONAL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
WELFARE OF PLAINS TRIBES AND BACKWARD CLASSES DEPARTMENT
DISPUR
GUWAHATI-06
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI-06
5:THE SELECTION BOARD/ DEPARTMENTAL PROMOTION COMMITTEE
CONSTITUTED FOR CONSIDERING PROMOTION TO THE ACS
SELECTION GRADE
REPRESENTED BY ITS MEMBER SECRETARY
THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006.
6:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING
NORTH BLOCK
NEW DELHI-110001
7:THE UNION PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY
DHOLPUR HOUSE
SHAHJAHAN ROAD
NEW DELHI-110069
9:HONMILEE TERONPI
ACS (SR-89)
PRESENTLY SERVING AS SECRETARY TO THE GOVT. OF ASSAM
SKILL
EMPLOYMENT AND ENTREPRENEURSHIP DEPARTMENT
ASSAM SECRETARIAT
DISPUR GUWAHATI-781006
10:ROBINSON MUCHAHARI
ACS (SR-89)
PRESENTLY SERVING AS THE SECRETARY
BODOLAND TERRITORIAL COUNCIL
BTAD
KOKRAJHAR
IN THE RANK OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM.
11:BHOGESWAR SHYAM
ACS(SR-89)
PRESENTLY WORKING AS ADDITIONAL SECRETARY TO THE GOVT. OF
Page No.# 35/88
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
12:JURIE DEKA THAKUR
ACS (DR-92)
PRESENTLY SERVING AS ADDITIONAL SECRETARY TO THE GOVT. OF
ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
13:UMANANDA DOLEY
ACS (DR-92)
PRESENTLY SERVING AS DIRECTOR
WELFARE OF PLAINS
TRIBES AND BACKWARD CLASSES
AND MANAGING DIRECTOR
APTDC
IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
14:PRABHATI THOUSEN
ACS (DR-92)
PRESENTLY SERVING AS DIRECTOR
BORDER PROTECTION AND DEVELOPMENT
IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
15:BINITA PEGU
ACS (DR-92)
PRESENTLY SERVING AS DIRECTOR
FINANCIAL INSPECTIONS AND ADDITIONAL SECRETARY
WPT AND BC DEPARTMENT
IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR GUWAHATI-781006
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 13 ORS
Linked Case : I.A.(Civil)/477/2016
Page No.# 36/88
DR. MRINAL BARMAN and 3 ORS
VERSUS
THE STATE OF ASSAM AND 14 ORS
------------
Advocate for : MR.U K NAIR
Advocate for : MR.R DUBEYR-9
12
13
14
16 and17 appearing for THE STATE OF ASSAM AND 14 ORS
Linked Case : I.A.(Civil)/1507/2020
ALL ASSAM TRIBAL SANGHA AND ANR.
WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
PALTAN BAZAR
GHY-8
KAMRUP(M)
ASSAM
VERSUS
BHAGWAN PATOR AND 7 ORS.
S/O LT. AMAL CH. PATOR
R/O VILL. and P.O. NELLIE
DIST- MORIGAON
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
SECRETARY
DISPUR
GHY-6
DIST. KAMRUP(M)
ASSAM
3:THE SECY. TO THE GOVT. OF ASSAM
WATER RESOURCES DEPTT.
SECRETARIAT
Page No.# 37/88
BLOCK-B
THIRD FLOOR
DISPUR
GHY-6
4:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY-6
5:THE SECY. TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY-6
6:THE PRINCIPAL SECY.
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY-6
7:SRI ANIL KUMAR JALAN
S/O PUSHKAR DUTTA JALAN
R/O FLAT NO- 4C
PROTECT VIEW
HENGRABARI ROAD
P.O- DISPUR
GUWAHATI-781006
KAMRUP M
ASSAM.
8:SRI SHANTANU DHAR
S/O
LT SANTI RANJAN DHAR
R/O- HOUSE NO.- 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
KAMRUP M
ASSAM.
------------
Advocate for : MR N DUTTA
Advocate for : appearing for BHAGWAN PATOR AND 7 ORS.
Linked Case : I.A.(Civil)/450/2021
TARINI SAIKIA AND 6 ORS.
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
Page No.# 38/88
2: AMAL KR. DEURI
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
3: R. S. JENNY L. DENIAL
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
4: SACHINDRA CH. MAZUMDER
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
5: BIJOY KRISHNA SAIKIA
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
6: BOBBY HANSEPI
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
7: ALPANA BORO
SUPERINTENDENT OF TAXES
FINANCE (TAXATION) DEPTT.
VERSUS
SADIQ RAHMAN AND 15 ORS.
S/O. M. RAHMAN
R/O. ISLAMPUR
NEAR MASJID
GHY-7
DIST. KAMRUP(M)
ASSAM
2:JOHN SONA
S/O. SRI ANANDA SONA
R/O. ANUSUYA ASHIRWAD APARTMENT
VIP ROAD
SIX MILE
GHY-22
DIST. KAMRUP(M)
ASSAM
3:ASHOK KR. THAKURIA
S/O. UPENDRA NATH THAKURIA
R/O. KAILASH AGAR
BELTOLA TINIALI
GHY-28
DIST. KAMRUP(M)
Page No.# 39/88
ASSAM
4:HEMANTA KUMAR SARMA
S/O. LATE DINA NATH SARMA
R/O. MG ROAD
UZAN BAZAR
GHY-1
DIST. KAMRUP(M)
ASSAM
5:SUDESNA BORA
D/O. P. BORA
R/O.. T.D. ROAD
ITACHALIL
NAGAON
DIST. NOWGAON
ASSAM
PIN- 782003
6:PAPORI NEOG
D/O. DR. SOMODHAR NEOG
R/O. AJANTA PATH
SURVEY BELTOLA
GHY-28
DIST. KAMRUP(M)
ASSAM
7:RAJIB ISLAM
S/O. LATE ZAHIRUL ISLAM
R/O. AHMED NAGAR
PANJABARI ROAD
GHY-37
DIST. KAMRUP(M)
ASSAM
8:SANDEEP CHANDA
S/O. LATE BENU CHANDA
R/O. BEHIND DGP OFFICE
REHABARI
GHY-8
DIST. KAMRUP(M)
ASSAM
9:IFTIKAR ALI
S/O. LATE MOAZZIN ALI
R/O. TRP ROAD
MACHKHOWA
GHY-1
DIST. KAMRUP(M)
ASSAM
10:RIPUNJOY HAZARIKA
S/O. LATE LALIT HAZARIKA
R/O. DONA TOWER
ABC
Page No.# 40/88
GHY-5
DIST. KAMRUP(M)
ASSAM
11:GANESH CHANDRA KALITA
S/O. LATE MAHESWAR KALITA
R/O. SEWALI PATH
FATASIL AMBARI
GHY-25
DIST. KAMRUP(M)
ASSAM
12:SATYAJIT BHUYAN
S/O. LATE S. N. BHUYA
R/O. RUKMINIGAON
GHY-22
DIST. KAMRUP(M)
ASSAM
13:UTTAM KR. BORA
S/O. LATE K. M. BORHA
R/O. NEW SARANIA
GANDHI BASTI
GHY-3
DIST. KAMRUP(M)
ASSAM
14:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY-6
15:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY-6
16:THE DEPUTY SECY. TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
DISPUR
GHY-6
------------
Advocate for : MR. I C DEKA
Advocate for : MR. U K NAIR appearing for SADIQ RAHMAN AND 15 ORS.
Linked Case : WP(C)/5715/2016
ANIL KUMAR JALAN and 3 ORS
S/O PUSHKAR DUTTA JALAN R/O FLAT NO. 4C
PROTECHVIEW
HENGRABARI ROAD
Page No.# 41/88
P.O. DISPUR
GUWAHATI
ASSAM- 781006.
2: SMTI. VARSHATY DAS
W/O SRI GAUTAM BAISHYA R/O GEETANAGAR
P.S. GEETANAGAR DIST.KAMRUP
ASSAM.
3: SRI SHANTANU DHAR
S/O LT. SANTI RANJAN DHAR R/O HOUSE NO. 19
HARBALA ROAD
ULUBARI GUWAHATI - 781007
KAMRUP M
ASSAM.
4: SRI SUBRATA CHAKRABORTY
S/O LT. S.K. CHAKRABORTY R/O SWAHID DILIP HUJURI ROAD
SARUMATARIA
GUWAHATI DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE TAXATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF WPT and BC
DISPUR
GUWAHATI - 781006.
4:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL B DEPARTMENT
DISPUR
GUWAHATI- 781006.
5:SMTI. SNEHLATA NOKREK STP
ASST. COMMISSIONER OF TAXES
DHUBRI ZONE
DIST. DHUBRI
ASSAM
Page No.# 42/88
PIN - 783301.
6:SRI SAR -ET- HANSE
ASSTT. COMMISSIONER OF TAXES
GOLAGHAT ZONE
DIST. GOLAGHAT- 788626
7:SRI KAMALESWAR LAHARY
ASSTT. COMMISSIONER OF TAXES
NAGAON ZONE
DIST. NAGAON
ASSAM- 782440.
8:SRI PADMADHAR DAS
ASSTT. COMMISSIONER OF TAXES
DIBRUGARH ZONE
DIST. DIBRUGARH
ASSAM- 786184.
------------
Advocate for : MR.N BARUAH
Advocate for : MRH BETALAR- 5and7 appearing for THE STATE OF ASSAM AND
7 ORS
Linked Case : I.A.(Civil)/57/2021
TABURAM PEGU AND 2 ORS.
S/O. LATE KHAGESWAR PEGU
ADDITIONAL SUPERINTENDENT OF POLICE
2
I/C 6 ABNN
KATHAL
SILCHAR
DIST. CACHAR
PIN-788005
ASSAM
2: AMITABH BASUMATARAY
APS
S/O LT. AMRITLAL BASUMATARY
R/O GOSSAIGAON
WARD NO. 4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM
3: PANKAJ KUMAR KAKATI
APS
S/O SATYA NATH KAKATI
Page No.# 43/88
R/O TOWN RAHA
WARD NO. 2
DIST. NAGAON
ASSAM-782103
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6
ASSAM
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
4:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
7:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC)
DISPUR
GUWAHATI-781006
ASSAM
8:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
Page No.# 44/88
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-781006
9:THE JUDICIAL REMEMBRANCER AND SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT. JUDICIAL BRANCH
DISPUR
GUWAHATI-781006
------------
Advocate for : MR D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : I.A.(Civil)/1655/2020
BOLIN DEURI AND 3 ORS.
THROUGH ADDITIONAL DIRECTOR GENERAL OF
POLICE(ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-1
DIST. KAMRUP(M)
2: SRI INOM SAIKIA
THROUGH ADDITIONAL DIRECTOR GENERAL OF
POLICE(ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-1
DIST. KAMRUP(M)
3: SRI LAMHAO DOUNGEL
THROUGH ADDITIONAL DIRECTOR GENERAL OF
POLICE(ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-1
DIST. KAMRUP(M)
4: SRI JAGADISH DAS
THROUGH ADDITIONAL DIRECTOR GENERAL OF
POLICE(ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
Page No.# 45/88
ULUBARI
GHY-1
DIST. KAMRUP(M)
VERSUS
SARMISTHA BARUA AND 13 ORS.
D/O. LT. BIKASH KUMAR BARUAH
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.
2:SANTANU KUMAR DUTTA
S/O. LATE SURENDRA NATH DUTTA
R/O. H/NO.6
NEAR HOUSEFED COMPLEX
BASISTHA ROAD
DISPUR
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781006
3:SYED ABDUL SAMAD HUSSAIN
S/O. SYED SIRAJUL HUSSAIN
R/O. VILL. KAKOJANDEWAN
DIST. JORHAT
ASSAM
PIN-785107
4:ZAKIR HUSSAIN
S/O. INTAZ ALI SHEIKH
R/O. VILL. KALNOI
FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330
5:FAKHRUL ISLAM
S/O. ALHAZ FAIZUL ISLAM
R/O. F/4 BLOCK A
PRESTIGE TOWER
F.A. AHMED PATH
SIX MILE
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781037
Page No.# 46/88
6:NIRMAL BAISHYA
R/O. JATIA
KAHILIPARA
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781019
7:MRINAL DEKA
R/O. VILL. BORGHAT
TEZPUR
DIST. SONITPUR
ASSAM
PIN-784025
8:ABDUL QUADIR ARIEF
S/O.LATE ANOWAR HUSSAIN
R/O. VILL. RANIGANJ
P.O. RABIJANJ
DIST. DHUBRI
ASSAM
PIN-783301
9:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6
DIST. KAMRUP(M)
ASSAM
10:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006.
11:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
12:THE DIRECTOR GENERAL OF POLICE
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
13:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
Page No.# 47/88
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
14:SRI SURJEET SINGH PANESAR
------------
Advocate for : MR. S BORTHAKUR
Advocate for : GA
ASSAM appearing for SARMISTHA BARUA AND 13 ORS.
Linked Case : I.A.(Civil)/1325/2020
BRAJEN MALAKAR
CHAIRMAN CUM MD
LOWER ASSAM CAD AUTHORITY
GHY- 3
VERSUS
THE STATE OF ASSAM AND 14 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
2:THE DEPUTY SECRETARY (E)
GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI
3:THE CHIEF ENGINEER
(MINOR)
IRRIGATION DEPTT
CHANDMARI
GHY- 3
4:LOHIT CHANDRA PATHAK
SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI-6
5:M M BORO
CHIEF ENGINEER
Page No.# 48/88
IRRIGATION DEPTT
OFFICE OF THE CHIEF ENGINEER
CHANDMARI
GUWAHATI-3
6:BIMALA KANTA DOLEY
ADDL C E
ZONE-II
JORHAT
ASSAM
7:NAKUL CHANDRA BISWAS
CSD (1)
BTAD
KOKRAJHAR
8:SRI DILIP BORA
RESIDENT OF SOMNATH HAZARIKA PATH
TOWN TELIA GAON
PO ITACHALI DISTRICT NAGAON
ASSAM
9:ACHYUT KUMAR DAS
ADDL. CE
ZONE I (1)
BARPETA
10:DIMBA NATH MILI
ADDL CE (I/C)
ZONE-III
TEZPUR
11:JOYBINAN LANGMAILAI
DIRECTOR DESIGN
O/O THE ADDL CE (1)
DIPHU
12:GHANA SONOWAL
SUPERINTENDING ENGINEER
GOALPARA INVESTIGATION CIRCLE
13:DHIRAJ SAIKIA
S/O- SRI BHABA TARANI SAIKIA
R/O- H NO.1
CHITRABON PATH
KALYANI NAGAR
KAHILIPARA-19
DIST- KAMRUP(M)
ASSAM
14:AJIT KUMAR SARKAR
S/O- LATE NOBIN CHANDRA SARKAR
R/O- H NO. 404
SATGAON ROAD
BAGHORBARI
GHY- 171
DIST- KAMRUP(M)
Page No.# 49/88
ASSAM
15:JOGEN BAISHYA
S/O- LATE ADIT BAISHYA
R/O- SOBANCHAH
P.O- KHETRIHARDIA
P.S- HAJO
GUWAHATI- 02
DIST- KAMRUP(R)
ASSAM
------------
Advocate for : MR. D K DAS
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 14 ORS.
Linked Case : I.A.(Civil)/1634/2016
DHIRAJ SAIKIA and 2 ORS
VERSUS
THE STATE OF ASSAM AND 7 ORS
------------
Advocate for : MR.A BHATTACHARYA
Advocate for : appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/6385/2015
MOTILAL TALUKDAR and 2 ORS.
S/O. LT. ANURAM TALUKDAR
BAMUNBARI
BHAWANIPUR
DIST. BARPETA
ASSAM. PRESENTLY RESIDING AT AGRICULTURAL COLONY
ULUBARI
GHY.-07. DIST. KAMRUP M
ASSAM.
2: SRI PRADIP KR. BARUAH
Page No.# 50/88
S/O. LT. JOY RAM GOGOI
R/O. GANPATI ENCLAVE
JATIA
KAHILIPARA
GHY.-19.
3: SANJAI KR. MAHANTA
S/O. LT. N.N. MAHANTA
KOLONGPAR
AMALAPATTY
NAGAON
ASSAM. PRESENTLY RESIDING AT B-2
PARADISE APARTMENT
A.K. SINHA PATH
GHY.-03
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 11 ORS
REP. BY THE SECY.
IRRIGATION DEPTT.
DISPUR
GHY.-06
DIST. KAMRUP M
ASSAM.
2:THE SECY.
GOVT. OF ASSAM
WPT DEPTT.
DISPUR
GHY.-06.
3:SRI GHANA SONOWAL
THE THEN EXECUTIVE ENGINEER
TINSUKIA DIVN. IRRIGATION
TINSUKIA-786125
ASSAM.
4:SRI DIMBA NATH MILI
THE THEN EXECUTIVE ENGINEER
JORHAT DIVN. IRRIGATION
JORHAT.
5:PABITRA KR. MEDAK
THE THEN EXECUTIVE ENGINEER T.C.
Page No.# 51/88
DIBRUGARH CIRCLE IRRIGATION
DIBRUGARH-786001
ASSAM.
6:SRI SUMIT DAS
THE THEN EXECUTIVE ENGINEER
DIPHU DIVN. IRRIGATION
DIPHU
DIST. KARBI ANGLONG
PIN-782460
ASSAM.
7:JOYBINON LONGMAILAI
THE THEN EXECUTIVE ENGINEER
CACHAR INVESTIGATION DIVN. IRRIGATION
SILCHAR-788001
ASSAM.
8:BABUL CH. SONOWAL
THE THEN EXECUTIVE ENGINEER
CHAMPAMATI DIVN.
IRRIGATION
DHALIGAON
DIST. BONGAIGAON.
9:HEMANTA KR. MILI
THE THEN EXECUTIVE ENGINEER
IRRIGATION
LOWER ASSAM CADA
CHANDMARI
GHY.-781003
ASSAM.
10:SRI MANORANJAN BRAHMA
THE THEN EXECUTIVE ENGINEER
DHANSIRI CANAL-2 DIVN.
IRRIGATION
UDALGURI
DIST. UDALGURI
PIN-784505
ASSAM.
11:SRI RUPAL BORA
THE THEN EXECUTIVE ENGINEER
RANGIA DIVN.IRRIGATION
RANGIA
DIST. KAMRUP
PIN-781354
Page No.# 52/88
ASSAM.
12:SRI MRIGEN BORO
THE THEN EXECUTIVE ENGINEER
SUKLA DIVN.IRRIGATION
GORESWAR
DIST. BAKSA
PIN-781366
ASSAM.
------------
Advocate for : MR.S K GOSWAMI
Advocate for : MRH BETALAR- 6-9 and 12R- 8
9and12 appearing for THE STATE OF ASSAM AND 11 ORS
Linked Case : I.A.(Civil)/2753/2017
HEM CHANDRA BARUAH
VERSUS
DHIRAJ SAIKIA and 10 ORS
------------
Advocate for : MR.N DUTTA
Advocate for : GA
ASSAM appearing for DHIRAJ SAIKIA and 10 ORS
Linked Case : WP(C)/3482/2020
TABURAM PEGU AND 2 ORS.
S/O LT. KHAGESWAR PEGU
ADDITIONAL SUPERINTENDENT OF POLICE
2
I/C 6 ABNN KATHAL
SILCHAR
DIST. CACHAR
PIN-788005
ASSAM
2: AMITABH BASUMATARAY
Page No.# 53/88
APS
S/O LT. AMRITLAL BASUMATARY
R/O GOSSAIGAON
WARD NO. 4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM
3: PANKAJ KUMAR KAKATI
APS
S/O SATYA NATH KAKATI
R/O TOWN RAHA
WARD NO. 2
DIST. NAGAON
ASSAM-782103
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
4:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM POLICE HEAD QUARTERS
ULUBARI
Page No.# 54/88
GUWAHATI-781001
ASSAM
7:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC)
DISPUR
GUWAHATI-781006
ASSAM
8:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-781006
9:THE JUDICIAL REMEMBRANCER AND SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT. JUDICIAL BRANCH
DISPUR
GUWAHATI-781006
------------
Advocate for : MR D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/4148/2012
DR. MRINAL BARMAN and 3 ORS
S/O- LT. PRITHARAM BARMAN
R/O- KOINADHARA UDAY NAGAR
KHANAPARA
GHY- 22
DIST.- KAMRUP M.
2: BHABA SARMAH
S/O- LT. RAJANI KANTA SARMA
VILL.- MADHUPUR
P.O.- CHARIALI
DIST.- SONITPUR
ASSAM.
3: DR. H.K. DUTTA
S/O- LT. NANDESWAR DUTTA
HINDUGAON
WARD NO. 4
NORTH LAKHIMPUR
ASSAM.
Page No.# 55/88
4: BHUPENDRA KR. DUTTA
S/O- LT. KALI RAM DUTTA
VILL.- KHARIPARA-GOPAL BAZAR
P.O.- GOPAL BAZAR
DIST.- NALBARI
PIN- 781353.
VERSUS
THE STATE OF ASSAM AND 14 ORS
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
AGRICULTURE DEPTT.
DISPUR
GHY- 6.
2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
AGRICULTURE DEPTT.
DISPUR
GHY- 6.
3:THE DIRECTOR OF AGRICULTURE
ASSAM
KHANAPARA
GHY- 22.
4:THE PRINCIPAL SECY.
PERSONNEL A DEPTT.
GOVT. OF ASSAM
DISPUR
GHY- 6.
5:SACHINDRA PATHAK
DDA FTS
KHETRI
KAMRUP
6:ANANDA CH. KARMAKAR
DAO
KOKRAJHAR
7:KISHORI MOHAN MANI SA
DAO
KARBI ANGLONG
DIPHU
8:TENESWAR DEURI
DDA
FTS
CHARIDUAR
SONITPUR
9:RUPAK KR. BORA
DAO
DIBRUGARH
10:MUNUA PRASAD RAWNEER
Page No.# 56/88
DAO
BARPETA
11:KAILASH CH. DAS
DAO
SIVSAGAR
12:RABINDRA NATH DOLEY
DDA FTS
CHAKULIBORIA
N. LAKHIMPUR
13:JAYMAL BARMAN
DAO
MORIGAON
14:PRABIN KR. HAZARIKA
DDA FTS
GELAPUKHURI
TINSUKIA
15:DAYAL CH. KRO
DAO
SONITPUR
------------
Advocate for : MR.A SARMA
Advocate for : MR.R DUBEYR-9
12
13
14
16 and17 appearing for THE STATE OF ASSAM AND 14 ORS
Linked Case : I.A.(Civil)/1564/2020
SARMISTHA BARUA
D/O. LT. BIKASH KUMAR BARUA
R/O. H/NO.12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN-781038
VERSUS
THE STATE OF ASSAM AND 11 ORS.
S/O LT. KHAGESWAR PEGU
Page No.# 57/88
ADDITIONAL SUPERINTENDENT OF POLICE
2
I/C 6 ABNN
KATHAL
SILCHAR
DIST. CACHAR
PIN-788005
ASSAM
2:AMITABH BASUMATARAY
APS
S/O LT. AMRITLAL BASUMATARY
R/O GOSSAIGAON
WARD NO. 4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM
3:PANKAJ KUMAR KAKATI
APS
S/O SATYA NATH KAKATI
R/O TOWN RAHA
WARD NO. 2
DIST. NAGAON
ASSAM-782103
4:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-06
DIST. KAMRUP(M)
ASSAM
5:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
6:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
7:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-781006
ASSAM
8:THE DIRECTOR GENERAL OF POLICE
Page No.# 58/88
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
9:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
ASSAM
10:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC)
DISPUR
GUWAHATI-781006
ASSAM
11:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-781006
12:THE JUDICIAL REMEMBRANCER AND SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT. JUDICIAL BRANCH
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. U K NAIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 11 ORS.
Linked Case : WP(C)/5870/2016
DHIRAJ SAIKIA and 2 ORS
S/O. SRI BHABA TARANI SAIKIA
R/O. H.NO.-1
CHITRABON PATH KALYANI NAGAR
KAHILIPARA-19
DIST. KAMRUP M
ASSAM.
2: SRI AJIT KR. SARKAR
S/O. LT. NOBIN CHANDRA SARKAR
R/O. H.NO.-404
SATGAON ROAD
Page No.# 59/88
BAGHORBARI
GHY.-171
DIST. KAMRUP M
ASSAM.
3: SRI JOGEN BAISHYA
S/O. LT. ADIT BAISHYA
R/O. SOBANCHAH
P.O. KHETRIHARDIA
P.S. HAZO
GHY.-781102
DIST. KAMRUP R
ASSAM.
VERSUS
THE STATE OF ASSAM AND 10 ORS
REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM
SECRETARIAT
DISPUR
GHY.-06.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
IRRIGATION DEPTT.
SECRETARIAT
DISPUR
GHY.-06.
3:THE COMMISSIONER and SECY.
TO THE GOVT. OF ASSAM
WELFARE OF PLAIN BRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY.-06.
4:THE SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY.-06.
5:THE PRINCIPAL SECRETARY
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY.-06.
6:SRI GOLESWAR PHUKAN
SUPERINTENDING ENGINEER CIVIL
DIBRUGARH CIRCLE
Page No.# 60/88
IRRIGATION DEPTT. HEAD QUARTER
DIST. DIBRUGARH
PIN-
7:SRI TRAILOKYA KR. BHUYAN
DY. CHIEF ENGINEER
IRRIGATION DEPTT.
OFFICE OF THE CHIEF ENGINEER CHANDMARI
GHY.-781003
DIST. KAMRUPM
ASSAM.
8:SRI HEMA KANTA HAZARIKA
SUPERINTENDING ENGINEER CIVIL
IRRIGATION DEPTT.
NAGAON CIRCLE
DIST. NAGAON
ASSAM.
9:HEM CHANDRA BARUAH
SON OF LATE LAKSHI RAM BARUAH
HOUSE NO. 16
BYE LANE NO. 8/1
LACHIT NAGAR
GUWAHATI- 781007.
10:SRI DILIP BORA
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM
CAD AUTHORITY
NAGAON
PIN-782001.
11:SRI PRADIP KUMAR BORUAH
DIRECTOR DESIGN
O/O. THE ADDITIONAL C.E.I. ZONE-V
SILCHAR-788006.
------------
Advocate for : MR.A BHATTACHARYA
Advocate for : MR. P MAHANTA appearing for THE STATE OF ASSAM AND 10
ORS
Linked Case : WP(C)/2960/2020
HARI PRASAD MILI
S/O LT. MONESWAR MILI
PERMANENT R/O STATION ROAD
DHEMAJI
Page No.# 61/88
KARICHUK
WARD NO. 6
P.O. AND P.S. DHEMAJI
DIST. DHEMAJI
ASSAM
PIN-787057 AND OFFICE ADDRESS AT OFFICE OF THE SUPERINTENDING
ENGINEER
NAGAON W/R
CIRCLE
NAGAON
ASSAM
782001
VERSUS
THE STATE OF ASSAM AND 15 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT. DISPUR
ASSAM
GUWAHATI-6
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCE DEPTT. DISPUR
ASSAM
GUWAHATI-6
3:THE SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCE DEPTT. DISPUR
ASSAM
GUWAHATI-6
4:THE DEPUTY SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCE DEPTT. DISPUR
ASSAM
GUWAHATI-6
5:RUDRESWAR SARMA
THE DIRECTOR DESIGN
O/O DIRECTOR DESIGN
W.R. DEPTT. CHANDMARI
GUWAHATI-781003
6:ARUPJYOTI BORTHAKUR
SUPERINTENDING ENGINEER
O/O THE SUPERINTENDING ENGINEER
LAKHIMPUR
W.R. CIRCLE LAKHIMPUR
ASSAM-787001
Page No.# 62/88
7:PULIN CHANDRA DAS
DIRECTOR PLANNING
O/O THE DIRECTOR PLANNING
W.R. DEPTT. CHANDMARI
GUWAHATI-781003
8:PALASHJYOTI GOSWAMI
DEPUTY SECRETARY (I)
JANATA BHAWAN
BLOCK B
3RD FLOOR
DISPUR
GUWAHATI-781006
9:SHANKAR KUMAR PATHAK
SUPERINTENDING ENGINEER
O/O SUPERINTENDING ENGINEER
SOUTHERN ASSAM
W.R. CIRCLE CHANMARI
GUWAHATI-781003
10:PRANAB KUMAR DAS
SECRETARY
ASSAM STATE BRAHMAPUTRA VALLEY FLOOD CONTROL BOARD
(ASBVFCB)
W.R. DEPTT. CHANDMARI
GUWAHATI-781003
11:MUKUT KUMAR DEKA
SUPERINTENDING ENGINEER
O/O THE MUKALMUA PROTECTION W.R. CIRCLE
CHANDMARI
GUWAHATI-781003
12:GAUTAM BORA
SUPERINTENDING ENGINEER
O/O THE NORTHERN ASSAM W.R. CIRCLE CHANDMARI
GUWAHATI-781003
13:MIHIR KUMAR BORAH
SUPERINTENDING ENGINEER
O/O MONITORING AND EVALUATION
CHANDMARI
GUWAHATI-781003
14:SANJIB SAIKIA
DEPUTY CHIEF ENGINEER
O/O DEPUTY CHIEF ENGINEER
W.R. DEPTT. CHANDMARI
GUWAHATI-781003
15:PRAYAGA NANDA DAS
DIRECTOR DESIGN AND PLANNING (UAZ)
O/O ADDITIONAL CHIEF ENGINEER
UPPER ASSAM
W.R. ZONE
Page No.# 63/88
DIBRUGARH-786001
16:RANJIT KUMAR DEKA
SUPERINTENDING ENGINEER
O/O SUPERINTENDING ENGINEER
PALASHBARI TOWN PROTECTION
W.R. CIRCLE
BHARALUMUKH
GUWAHATI-781009
------------
Advocate for : MR. D R GOGOI
Advocate for : SC. WATER RESOURCE DEPTT. appearing for THE STATE OF
ASSAM AND 15 ORS.
Linked Case : I.A.(Civil)/2585/2019
ZAKIR HUSSAIN
S/O INTAZ ALI SHEIKH
R/O VILL. KALNOI
FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN 783330
2: FAKHRUL ISLAM
S/O ALHAZ FAIZUL ISLAM
R/O F/4 BLOCK A
PRESTIGE TOWER
F.A. AHMED PATH
SIX MILE
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781037
3: NIRAML BAISHYA
R/O JATIA
KAHILIPARA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781019
VERSUS
THE STATE OF ASSAM and 9 ORS.
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISUR
Page No.# 64/88
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
2:THE PRINCIPAL SECY.
HOME AND POLITICAL DEPTT.
GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
3:THE PRINCIPAL SECY.
GOVT. OF ASSAM
PERSONNEL DEPTT.
DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
6:SURJEET SINGH PANESAR
THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
7:BOLIN DEURI
THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
Page No.# 65/88
ASSAM.
8:INOM SAIKIA
THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
9:LAMHAO DOUNGEL
THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
10:JAGADISH DAS
THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI 781001
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR. P N GOSWAMI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM and 9 ORS.
Linked Case : I.A.(Civil)/1313/2020
SHANKAR KR PATHAK
SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
SOUTHERN ASSAM WR CIRCLE
CHANDMARI
GUWAHATI-3
DIST- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 66/88
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
3:THE SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
4:THE DY. SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPTT.
DISPUR
ASSAM
GHY-6
5:IVY GOHAIN DASGUPTA
ADDL. CHIEF ENGINEER
OFFICE OF THE ADDL. CHIEF ENGINEER
DIBRUGARH
W.R. ZONE
DIBRUGARH- 786001
6:INDRAJIT KOULI
S/O LATE RAMESH MOHAN KOULI
R/O HOUSE NO 3
ANANDAPUR
HENGRABARI
GUWAHATI
KAMRUP (M)
ASSAM 781006
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : I.A.(Civil)/1508/2020
ALL ASSAM TRIBAL SANGHA AND ANR.
WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
PALTAN BAZAR
GHY-8
KAMRUP(M)
Page No.# 67/88
ASSAM
VERSUS
PRANAB KUMAR TURUNG AND 9 ORS.
S/O-LATE LECHAM TURUNG
ADDL CHIEF ENGINEER
CACHAR AND HILLS WATER RESOURCESS DEPTT
SILCHAR
R/O- NO. 1
GANDHAKOROI GAON
P.O AND P.S- SARUPATHAR
DIST- GOLAGHAT
PIN- 785601
ASSAM
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
DISPUR
GHY- 06
ASSAM
4:THE ADDL CHIEF SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC) DISPUR
GHY- 06
ASSAM
5:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
PERSONNEL (B) DEPTT
DISPUR
GUWAHATI- 781006
6:THE LEGAL REMEMBRANCER ND SECRETARY
TO THE GOVT OF ASSAM
JUDICIAL DEPTT
JUDICIAL BRANCH
DISPUR
GUWAHATI- 781006
7:THE SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
Page No.# 68/88
DISPUR
GUWAHATI- 781006
8:IVY GOHAIN DAS GUPTA
ADDL CHIEF ENGINEER
R/O- QTR NO. 74
CHANDMARI WATER RESOURCES COLONY
P.O- CHANDMARI
GUWAHATI- 781003
9:THE MEMBER OF THE SELECTION BOARD
WATER RESOURCES DEPTT
FOR SELECTION TO THE POST OF CHIEF ENGINEER FOR THE YEAR 2020
REP. BY ITS CHAIRMAN AND OTHER MEMBER
WATER RESOURCES DEPTT
CHANDMARI
GUWAHATI- 781003
------------
Advocate for : MR N DUTTA
Advocate for : appearing for PRANAB KUMAR TURUNG AND 9 ORS.
Linked Case : I.A.(Civil)/1320/2020
TABURAM PEGU
APS AND 2 ORS
S/O- LT KHAGESWAR PEGU
2 i/c
6TH APBn
KATHAL
SILCHAR
DIST- KACHAR
PIN-788005
ASSAM
2: AMITABH BASUMATARY
APS
S/O. LT. AMRITLAL BASUMATARY
R/O. GOSSAONGAON WARD NO.4
DIST. KOKRAJHAR
PIN-783360
BTAD
ASSAM.
3: PANKAJ KUMAR KAKATI
APS
S/O. SATYA NATH KAKATI
R/O. TOWN RAHA
Page No.# 69/88
WARD NO.2
DIST. NAGAON
ASSAM-782103.
VERSUS
THE STATE OF ASSAM and 30 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
HAVING HIS OFFICE AT DISPUR
GHY.-781006
DIST. KAMRUP M
ASSAM.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006.
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
6:SRI SURJEET SINGH PANESAR
7:SRI BOLIN DEURI
8:SRI INOM SAIKIA
Page No.# 70/88
9:SRI LAMHAO DOUNGEL
10:SRI JAGADISH DAS
service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL
DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
11:PRABIN KUMAR CHOUDHURY
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
12:RAFIQUR ZAMAN HAZARIKA
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
13:RABIN KAKATI
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
14:JAYANTA GUPTA
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
15:BIRAJ MOHAN BARUA
Page No.# 71/88
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
16:DIPALI BURAGOHAIN
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
17:ILA CHAKRAVARTY
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
18:SURAJIT THAKUR
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
19:ABTAB LASHKAR
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
20:PURNA BARUA
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
21:JEHRUL HAUQ BHUYAN
Page No.# 72/88
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
22:DWIJESH KALITA
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
23:NARENDRA NATH DEKA
SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR
GENERAL OF POLICE (ADMN.)
ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM.
24:SARMISTHA BARUA
D/O. LT. BIKASH KUMAR BARUA
R/O. HOUSE NO.12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP (M)
ASSAM-781038.
25:SANTANU KUMAR DUTTA
S/O. LT. SURENDRA NATH DUTTA
HOUSE NO.6
NEAR HOUSEFED COMPLEX
BASISTHA ROAD
DISPUR
GUWAHATI
DIST. KAMRUP (M)
ASSAM-781006.
26:SYED ABDUL SAMAD HUSSAIN
S/O. SYED SIRAJUL HUSSAIN
VILL. KOKOJANDEWAN
DIST. JORHAT
ASSAM
PIN-785107
ASSAM.
27:ZAKIR HUSSAIN
Page No.# 73/88
S/O. INTAZ ALI SHEIKH
VILL. KALNOI
FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
28:FAKHRUL ISLAM
S/O. ALHAZ FAIZUL ISLAM
R/O. F/4 BLOCK-A
PRESTIGE TOWER
F.A AHMED PATH
SIX MILE
GUWAHATI
DIST. KAMRUP (M)
ASSAM-781037.
29:NIRMAL BAISHYA
R/O. JATIA
KAHILIPARA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781019.
30:MRINAL DEKA
VILL. BORGHAT
TEZPUR
DIST. SONITPUR
ASSAM
PIN-784025.
31:ABDUL QUADIR ARIEF
S/O. LT. ANOWAR HUSSAIN
VILL. AND P.O. RANIGANJ
DIST. DHUBRI
ASSAM PIN-783301.
------------
Advocate for : MR. D K DAS
Advocate for : MR. P N GOSWAMI appearing for THE STATE OF ASSAM and 30
ORS.
Linked Case : I.A.(Civil)/1945/2021
KAMALESWAR LAHARY
S/O LT. GAURI KANTA LAHARY
DEPUTY COMMISSIONER OF TAXES
O/O THE COMMISSIONER OF TAXES
ASSAM
KAR BHAVAN
Page No.# 74/88
DISPUR
GUWAHATI-06
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GHY -06.
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI-06
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI-06
4:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06
5:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
LEGISLATIVE DEPARTMENT
DISPUR
GUWAHATI-06
6:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPARTMENT
DISPUR
GUWAHATI-06
7:SHANTANU DHAR .
S/O-LT. SHANTI RANJAN DHAR
R/O-HOUSE NO.19
HARBALA ROAD
ULUBARI
GHY-07
DIST-KAMRUP (M) ASSAM.
8:ANIL KUMAR JALAN
S/O PUSHKAR DUTTA JALAN
R/OI FLA NO. 4C
PROTECHVIEW
HENGRABRI ROAD
P.O.-DISPUR
GUWAHATI
Page No.# 75/88
ASSAM-781006
------------
Advocate for : MR. D K DAS
Advocate for : G. BAISHYA appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/5295/2013
BISWAJIT KUMAR NATH and 4 ORS
S/O LT. K.N. NATH
R/O NIRUPAM APARTMENT
ABC
GHY-5
DIST- KAMRUP METRO
ASSAM
2: RUPAM DAS
S/O LT. K.K. DAS
R/O RAJGARH ROAD
GUWAHATI
DIST- KAMRUP METRO
ASSAM
3: PURANJOY GOSWAMI
S/O LT. RAM GOSWAMI
R/O CHENIKUTHI
GHY-3
DIST- KAMRUP METRO
ASSAM
4: PRASANNAJIT SAIKIA
S/O LT. P.C. SAIKIA
R/O DHANNWA NAPAR
TEZPUR
DIST- SONITPUR
ASSAM
5: PRATUL SARMA
S/O SRI BASUDEV SARMA
R/O JATIA
KAHILIPARA ROAD
GUWAHATI
DIST- KAMRUP
ASSAM
VERSUS
THE STATE OF ASSAM AND 8 ORS
Page No.# 76/88
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GHY-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GHY-6
3:THE DIRECTOR OF AGRICULTURE
ASSAM
KHANAPARA
GHY-22
4:THE PRINCIPAL SECRETARY
PERSONNEL A DEPARTMENT
GOVT. OF ASSAM
DISPUR
GHY-6
5:HIREN DAS
PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER
AGRICULTURE DEPARTMENT
GUWAHATI
DIST- KAMRUP
ASSAM
6:HIREN BORO
PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER
AGRICULTURE DEPARTMENT
GUWAHATI
DIST- KAMRUP
ASSAM
7:RANBIR KAKATY
PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER
AGRICULTURE DEPARTMENT
GUWAHATI
DIST- KAMRUP
ASSAM
8:MADHAB DOLEY
PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER
AGRICULTURE DEPARTMENT
GUWAHATI
DIST- KAMRUP
ASSAM
9:RAMSING HANSE
PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER
AGRICULTURE DEPARTMENT
GUWAHATI
DIST- KAMRUP
Page No.# 77/88
ASSAM
------------
Advocate for : MR.A SARMA
Advocate for : MR. D SARMAH (R5) appearing for THE STATE OF ASSAM AND 8
ORS
Linked Case : WP(C)/1006/2018
DILIP BORA
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM CAD AUTHORITY
NAGAON
ASSAM
PIN- 782001
VERSUS
THE STATE OF ASSAM AND 14 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
2:THE DEPUTY SECRETARY (E)
GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI
3:THE CHIEF ENGINEER
(MINOR)
IRRIGATION DEPTT
CHANDMARI
GHY- 3
4:LOHIT CHANDRA PATHAK
SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI-6
5:M M BORO
CHIEF ENGINEER
IRRIGATION DEPTT
OFFICE OF THE CHIEF ENGINEER
CHANDMARI
GUWAHATI-3
Page No.# 78/88
6:BIMALA KANTA DOLEY
ADDL C E
ZONE-II
JORHAT
ASSAM
7:NAKUL CHANDRA BISWAS
CSD (1)
BTAD
KOKRAJHAR
8:BROJEN MALAKAR
CHAIRMAN CUM MD
LOWER ASSAM CAD AUTHORITY
GHY- 3
9:ACHYUT KUMAR DAS
ADDL. CE
ZONE I (1)
BARPETA
10:DIMBA NATH MILI
ADDL CE (I/C)
ZONE-III
TEZPUR
11:JOYBINAN LANGMAILAI
DIRECTOR DESIGN
O/O THE ADDL CE (1)
DIPHU
12:GHANA SONOWAL
SUPERINTENDING ENGINEER
GOALPARA INVESTIGATION CIRCLE
13:DHIRAJ SAIKIA
S/O- SRI BHABA TARANI SAIKIA
R/O- H NO.1
CHITRABON PATH
KALYANI NAGAR
KAHILIPARA-19
DIST- KAMRUP(M)
ASSAM
14:AJIT KUMAR SARKAR
S/O- LATE NOBIN CHANDRA SARKAR
R/O- H NO. 404
SATGAON ROAD
BAGHORBARI
GHY- 171
DIST- KAMRUP(M)
ASSAM
15:JOGEN BAISHYA
S/O- LATE ADIT BAISHYA
R/O- SOBANCHAH
P.O- KHETRIHARDIA
Page No.# 79/88
P.S- HAJO
GUWAHATI- 02
DIST- KAMRUP(R)
ASSAM
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
IRRIGATION appearing for THE STATE OF ASSAM AND 14 ORS.
Linked Case : WP(C)/623/2017
SMT. SARMISTHA BARUA and 7 ORS.
D/O. LT. BIKASH KUMAR BARUA
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.
VERSUS
THE STATE OF ASSAM and 9 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
HAVING HIS OFFICE AT DISPUR
GHY.-781006
DIST. KAMRUP M
ASSAM.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006.
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
Page No.# 80/88
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
6:SRI SURJEET SINGH PANESAR
7:SRI BOLIN DEURI
8:SRI INOM SAIKIA
9:SRI LAMHAO DOUNGEL
10:SRI JAGADISH DAS
service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL
DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
------------
Advocate for : MR.M P SHARMA
Advocate for : MR R SENSUA appearing for THE STATE OF ASSAM and 9 ORS.
Linked Case : MC/326/2013
MD. SHAKEEL SADULLAH and ANR.
VERSUS
Page No.# 81/88
PADMADHAR DAS and ORS.
------------
Advocate for : MR.B GOSWAMI
Advocate for : MR.A CHETRY appearing for PADMADHAR DAS and ORS.
Linked Case : I.A.(Civil)/1509/2020
ALL ASSAM TRIBAL SANGHA AND ANR.
WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
PALTAN BAZAR
GHY-8
KAMRUP(M)
ASSAM
VERSUS
SARMISTHA BARUA AND 11 ORS.
D/O. LT. BIKASH KUMAR BARUA
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO T
E GOVT. OF ASSAM
HAVING HIS OFFICE AT DISPUR
GHY.-781006
DIST. KAMRUP M
ASSAM.
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006.
4:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPTT.
Page No.# 82/88
HAVING HIS OFFICE AT DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM
7:SRI SURJEET SINGH PANESAR
8:SRI BOLIN DEURI
9:SRI INOM SAIKIA
10:SRI LAMHAO DOUNGEL
11:SRI JAGADISH DAS
service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL
DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781001
DIST KAMRUP METRO
ASSAM.
------------
Advocate for : MR N DUTTA
Advocate for : appearing for SARMISTHA BARUA AND 11 ORS.
Page No.# 83/88
Linked Case : I.A.(Civil)/1517/2020
BHAGWAN PATOR
S/O LT. AMAL CH. PATOR
R/O VILL. AND P.O. NELLIE
DIST- MORIGAON
ASSAM-781410
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6
KAMRUP(M)
ASSAM
2:THE SECY. TO THE GOVT. OF ASSAM
WATER RESOURCES DEPTT.
SECRETARIAT
BLOCK-B
THIRD FLOOR
DISPUR
GHY-6
3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY-6
4:THE SECY. TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY-6
5:THE PRINCIPAL SECY.
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY-6
6:SRI ANIL KUMAR JALAN
S/O PUSHKAR DUTTA JALAN
R/O FLAT NO- 4C
PROTECT VIEW
HENGRABARI ROAD
P.O- DISPUR
GUWAHATI-781006
KAMRUP M
ASSAM.
Page No.# 84/88
7:SRI SHANTANU DHAR
S/O
LT SANTI RANJAN DHAR
R/O- HOUSE NO.- 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
KAMRUP M
ASSAM.
------------
Advocate for : MR. D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : I.A.(Civil)/1506/2020
ALL ASSAM TRIBAL SANGHA AND ANR.
WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
PALTAN BAZAR
GHY-08
KAMRUP(M)
ASSAM
2: ADITYA KHAKHLARI
S/O. SHRI BALINDRANATH KHAKHLARI
R/O. RATNAPUR
P.O. PANIGAON
P.S. SADAR NAGAON
DIST. NAGAON
ASSAM
CURRENTLY SERVING AS SECY. GEN.
ALL ASSAM TRIBAL SANGHA
VERSUS
SANJAI KUMAR MAHANTA AND11 ORS.
S/O LT. NRIPENDRA NATH MAHANTA
R/O B-2
PARADISE APARTMENT
A.K. SINHA PATH
5TH WEST BY LANE
R.G. BARUAH ROAD
GHY-3
DIST- KAMRUP METRO
ASSAM
Page No.# 85/88
2:THE STATE OF ASSAM
REP. BY THE SECY. TO THE GOVT. OF ASSAM
IRRIGATION DEPTT.
DISPUR
GHY-06
DIST. KAMRUP(M)
ASSAM
3:GHANA SONOWAL
EXECUTIVE ENGINEER
TINSUKIA DIVISION
IRRIGATION
TINSUKIA-786125
ASSAM
4:DIMBA NATH MILI
EXECUTIVE ENGINEER T.C.
NAGAON CIRCLE
IRRIGATION
NAGAON-782001
ASSAM
5:PABITRA KUMAR MEDAK
EXECUTIVE ENGINEER T.C.
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH-01
ASSAM
6:SUMIT DAS
EXECUTIVE ENGINEER
DIPHU DIVISSION
IRRIGATION
DIPHU
DIST- KARBI ANGLONG
PIN-782460
ASSAM
7:JOYBINON LONGMAILAI
EXECUTIVE ENGINEER T.C.
CACHAR CIRCLE
IRRIGATION
SILCHAR-788001
ASSAM
8:BABUL CH. SONOWAL
EXECUTIVE ENGINEER
CHAMPAMATI DIVISION
IRRIGATION
DHALIGAON
DIST- DIBRUGARH
9:HEMANTA KUMAR MILI
EXECUTIVE ENGINEER
IRRIGATION
Page No.# 86/88
LOWER ASSAM
CADA
CHANDMARI
GHY-3
ASSAM
10:MANORANJAN BRAHMA
EXECUTIVE ENGINEER
DHANSIRI CANAL- 2 DIVISION
IRRIGATION
UDALGURI
DIST- UDALGURI
PIN-784505
ASSAM
11:RUPAL BORA
EXECUTIVE ENGINEER
RANGIA DIVISION
IRRIGATION
RANGIA
DIST- KAMRUP
PIN-781354
ASSAM
12:MRIGEN BORO
EXECUTIVE ENGINEER
SUKLA DIVISION
IRRIGATION
GORESWAR
DIST- BAKSA
PIN-781366
ASSAM
------------
Advocate for : MR N DUTTA
Advocate for : appearing for SANJAI KUMAR MAHANTA AND11 ORS.
Linked Case : WP(C)/3129/2020
PRANAB KUMAR TURUNG
S/O-LATE LECHAM TURUNG
ADDL CHIEF ENGINEER
CACHAR AND HILLS WATER RESOURCESS DEPTT
SILCHAR
R/O- NO. 1
GANDHAKOROI GAON
P.O AND P.S- SARUPATHAR
DIST- GOLAGHAT
PIN- 785601
ASSAM
Page No.# 87/88
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
DISPUR
GHY- 06
ASSAM
3:THE ADDL CHIEF SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT
AND BC) DISPUR
GHY- 06
ASSAM
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
PERSONNEL (B) DEPTT
DISPUR
GUWAHATI- 781006
5:THE LEGAL REMEMBRANCER ND SECRETARY
TO THE GOVT OF ASSAM
JUDICIAL DEPTT
JUDICIAL BRANCH
DISPUR
GUWAHATI- 781006
6:THE SECRETARY
TO THE GOVT OF ASSAM
WATER RESOURCES DEPTT
DISPUR
GUWAHATI- 781006
7:IVY GOHAIN DAS GUPTA
ADDL CHIEF ENGINEER
R/O- QTR NO. 74
CHANDMARI WATER RESOURCES COLONY
P.O- CHANDMARI
GUWAHATI- 781003
8:THE MEMBER OF THE SELECTION BOARD
WATER RESOURCES DEPTT
FOR SELECTION TO THE POST OF CHIEF ENGINEER FOR THE YEAR 2020
REP. BY ITS CHAIRMAN AND OTHER MEMBER
Page No.# 88/88
WATER RESOURCES DEPTT
CHANDMARI
GUWAHATI- 781003
------------
Advocate for : MR. D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
17.12.2021 Heard in part.
List these matters on 20.12.2021 for further hearing.
Interim order passed earlier in WP(C) No. 4319/2021 with I.A. (Civil)/1945/2021 is extended till the next date.
JUDGE Comparing Assistant