Section 4(3) in The Maharashtra Water Conservation Corporation Act, 2000
(3)Appointments made, from time to time, as members under clauses [(b-1)] [Inserted by Maharashtra Act No. 52 of 2018, dated 10.8.2018.] (o), (p), (q), (r) and (s) of sub-section (1) shall be published in the Official Gazette.
