Himachal Pradesh High Court
Suresh Kumar vs . Hrtc & Anr. on 28 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
CWP No.8036 of 2022 .
28.08.2023 Present: None for the petitioner.
Mr. Nitin Rishi, Advocate, vice counsel for the respondents.
Let the respondents to ascertain as to whether of further remedy of revision is available to the petitioner against the impugned order.
rt List on 12.09.2023.
Jyotsna Rewal Dua Judge August 28, 2023 (R.Atal) ::: Downloaded on - 28/08/2023 20:37:35 :::CIS