Delhi High Court - Orders
Koninklijke Philips Electronics N.V vs Bhagirathi Electronics & Ors on 9 May, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 436/2017 & I.As. 8902/2023, 1825/2021, 642/2021,
6670/2019, 15822/2018
KONINKLIJKE PHILIPS ELECTRONICS N.V.
..... Plaintiff
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal and Mr. Siddhant Chamola,
Advocates.
versus
BHAGIRATHI ELECTRONICS & ORS. ..... Defendants
Through: Ms. Swathi Sukumar, Mr. Naveen
Nagarjuna, Mr. Pratyush Rao and Mr.
Ritik Raghuwanshi, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.05.2023 In terms of order of the Division Bench in RFA(OS)(COMM) 17/2018 and RFA(OS)(COMM) 18/2018 dated 6th August, 2018¸ the final hearing is deferred. Renotify on 11th October, 2023.
SANJEEV NARULA, J MAY 9, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.05.2023 19:25:24