Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act] State of Goa - Subsection Section 89(3)(i) in Goa Co-operative Societies Rules, 2003 (i)serially the last in the bundle of the ballot papers issued for use at the polling station, and