Bombay High Court
Mahad Co-Op.Urban Bank Ltd., Mahad vs Shri Sudhir Dhundiraj Phanase And ... on 24 July, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
2025:BHC-AS:31001
507.WPST.33617.94.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 33617 OF 1994
Mahad Co-operative Urban Bank Ltd., Mahad .. Petitioner
Versus
Sudhir Dhundiraj Phanase and Ors. .. Respondents
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Mr. Yash Dewal, Advocate for Petitioner.
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CORAM : MILIND N. JADHAV, J.
DATE : JULY 24, 2025.
P.C.:
1. Heard Mr. Dewal, learned Advocate for Petitioner.
2. Pursuant to the directions contained in the order dated 27.06.2025, Mr. Dewal, learned Advocate has addressed the letter to the Bank and he has not received any response thereto.
3. In that view of the matter, Writ Petition is dismissed with liberty to Petitioner to revive the same after compliance of the directions contained in the aforesaid order.
4. Writ Petition is disposed.
[ MILIND N. JADHAV, J. ]
Ajay
Digitally signed
by AJAY
AJAY TRAMBAK
TRAMBAK UGALMUGALE
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