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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(ix) in Jawaharlal Nehru Technological Universities Act, 2008

(ix)to institute and establish or abolish Professorships, Readerships, Senior Lecturer ships, Lecturer ships, and any other such offices required by the University, to appoint persons to such offices, to remove persons from such offices and to prescribe the conditions of service relating to such offices;