Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Karnataka - Subsection

Section 66(2)(b) in Karnataka Court-Fees and Suits Valuation Act, 1958

(b)any suit is compromised ending in a compromise decree before any evidence has been recorded on the merits of the claim; or