Section 8(2)(b) in U.P. Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)any other matter which is required to be, or may be, specified, or in respect of which provision is to be made by rules.

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