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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(4)(b) in The Police Enhanced Penalties Ordinance, 2005

(b)use as raw material or as capital goods in the manufacturing and processing of goods other than those exempt from tax under the Act intended for sale in the State ;